Anil Kumar vs State
2021 Latest Caselaw 5000 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2655/2021

Anil Kumar S/o Shri Bhakhra Ram, Aged About 28 Years, Village Barasan, Tehsil Gudamalani, District Barmer. (At Present Lodged In Sub Jail Bhinmal).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Raghunath Bishnoi For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application at this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

89-akash/-

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