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Taru Singh vs State
2021 Latest Caselaw 4993 Raj

Citation : 2021 Latest Caselaw 4993 Raj
Judgement Date : 22 February, 2021

Rajasthan High Court - Jodhpur
Taru Singh vs State on 22 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2670/2021

Taru Singh S/o Madan Singh, Aged About 20 Years, Bala Charat, Police Station Tadgrh, District Ajmer. (At Present Lodged In District Jail, Rajsamand).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

Call for case diary.

List on 08.03.2021.

(VIJAY BISHNOI),J

Surabhii/103-

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