Raj Kumar Sharma vs State Of Rajasthan
2021 Latest Caselaw 4988 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 236/2021

Raj Kumar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sachin Mathur, Adv. For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/02/2021

One week's time is granted for filing extra sets, failing which

the petition shall stand dismissed automatically without further

reference to the Court.

(MANOJ KUMAR GARG),J 125-MS/-

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