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Deepak Goyal vs State
2021 Latest Caselaw 4986 Raj

Citation : 2021 Latest Caselaw 4986 Raj
Judgement Date : 22 February, 2021

Rajasthan High Court - Jodhpur
Deepak Goyal vs State on 22 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 368/2021

Deepak Goyal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sikander Khan, Adv. For Respondent(s) : Mr. Laxman Solanki, PP Mr. Rakesh Matori, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/02/2021

Mr. Rakesh Matoria, Adv. has put in appearance on behalf of

respondent No.2. His name be shown in the cause list.

Service is complete.

List along with SB Cr. Misc. Petition No.6036/2021 (filing

number).

(MANOJ KUMAR GARG),J 126-MS/-

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