Laxmanram vs State
2021 Latest Caselaw 4983 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5775/2020

Laxmanram S/o Rawtaram, Aged About 21 Years, By Caste Jat, R/o Khinvsar, P.s. Bhaniyana District Jaisalmer. (At Present Lodged In Sub Jail, Anupgarh).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. D.S. Thind For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

22/02/2021

Learned counsel for the petitioner does not want to press

this bail application.

Dismissed accordingly.

(RAMESHWAR VYAS),J

170-T.Singh/-

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