Rohan Gupta vs State
2021 Latest Caselaw 4973 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1932/2021

Rohan Gupta

----Petitioner Versus The State of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.K. Pareek For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

List on 03.03.2021 as per the order passed by a Coordinate

Bench of this Court on 12.02.2021.

(VIJAY BISHNOI),J

24-Arun/-

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