Suresh vs State Of Rajasthan
2021 Latest Caselaw 4971 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1986/2021

Suresh S/o Prabhu Lal, Aged About 30 Years, Chhipa Kheda, P.s. Mangalwad, District Chittorgarh (Raj.). (Presently Lodged In Sub Jail Nimbahera, District Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Ravindra Singh For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

Learned counsel for the petitioner prays for and is granted a

week's time to furnish complete set of charge-sheet.

(VIJAY BISHNOI),J

Surabhii/29-

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