Manohar vs State Of Rajasthan
2021 Latest Caselaw 4966 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 68/2021

Manohar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Arora, Adv. For Respondent(s) : Mr. Sudhir Tak, PP Mr. RR Khilery, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/02/2021

Mr. RR Khilery, Adv. has put in appearance on behalf of the

respondent No.2. His name be shown in the cause list.

Service is complete.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 134-MS/-

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