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Vicky @ Vinod Prajapat vs State Of Rajasthan
2021 Latest Caselaw 4954 Raj

Citation : 2021 Latest Caselaw 4954 Raj
Judgement Date : 22 February, 2021

Rajasthan High Court - Jodhpur
Vicky @ Vinod Prajapat vs State Of Rajasthan on 22 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1774/2020

Narpatlal @ Naresh Joshi

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 7162/2020

Samandar Singh

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 14553/2020

Vicky @ Vinod Prajapat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anand Purohit, Sr. Advocate Mr. Sanjay Purohit (through VC) Mr. Birbal Ram Bishnoi Mr. Hiamnshu Purohit For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2021

List these matters after a week.

(VIJAY BISHNOI),J

4-6-akash/-

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