Ramkaran vs State
2021 Latest Caselaw 4866 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 299/2020

Ramkaran

----Appellant Versus State

----Respondent

For Appellant(s) : Ms. Yogita Mohanani, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/02/2021

A letter dated 09.02.2021 has been received from the

District and Sessions Judge, Jodhpur with the request to send

back the record of the case.

For reasons stated in the application, office is directed to

send back the record of the case to the trial court immediately.

(MANOJ KUMAR GARG),J 77-MS/-

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