Dilip Regar vs State
2021 Latest Caselaw 4861 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13316/2019

Dilip Regar S/o Shri Sohan Lal Regar, Aged About 36 Years, 38, Regar Colony, Police Station Surajpol, Udaipur (Rajasthan). (Lodged In District Jail Udaipur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Firoz Khan For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Learned counsel for the petitioner has submitted that this

bail application has rendered infructuous.

Accordingly, this bail application is dismissed as having

become infructous.

(VIJAY BISHNOI),J

1-akash/-

Powered by TCPDF (www.tcpdf.org)