Sumer Singh vs State Of Rajasthan-State
2021 Latest Caselaw 4857 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4668/2020

Sumer Singh

----Petitioner Versus State Of Rajasthan-State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 3555/2020 Surendra Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. D.S. Sodha For Respondent(s) : Mr. A.R. Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

List on 23.02.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

97-98 mohit/-

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