Chotha Ram vs State
2021 Latest Caselaw 4847 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8168/2020

Chotha Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Teja Ram For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

List on 23.02.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

104-akash/-

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