Satyanarayan vs State Of Rajasthan
2021 Latest Caselaw 4844 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13162/2020

Satyanarayan

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 10806/2020

For Petitioner(s) : Mr. Kaushal Sharma For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

List on 02.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

118-pratibha/-

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