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Manoj Kumar vs State
2021 Latest Caselaw 4843 Raj

Citation : 2021 Latest Caselaw 4843 Raj
Judgement Date : 19 February, 2021

Rajasthan High Court - Jodhpur
Manoj Kumar vs State on 19 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13776/2020

Manoj Kumar S/o Sh. Bhagirath, Aged About 38 Years, R/o Ward No. 10, Tehsil Sangariya, District Hanumangarh (Raj.). (At Present Lodged In District Jail, Hanumangarh).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. R.C. Joshi For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application at this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

5-akash/-

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