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Juber Khan @ Chotu vs State Of Rajasthan
2021 Latest Caselaw 4828 Raj

Citation : 2021 Latest Caselaw 4828 Raj
Judgement Date : 19 February, 2021

Rajasthan High Court - Jodhpur
Juber Khan @ Chotu vs State Of Rajasthan on 19 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1854/2021

Juber Khan @ Chotu

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1952/2021 Sarjudeen @ Shoukat

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Akash Goyal For Respondent(s) : Mr. Mukesh Trivedi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Call for case diary.

Put up on 10.03.2021.

(VIJAY BISHNOI),J

Abhishek Kumar S.Nos.34-35

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