Citation : 2021 Latest Caselaw 4827 Raj
Judgement Date : 19 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 1854/2021
Juber Khan @ Chotu
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1952/2021 Sarjudeen @ Shoukat
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr. Akash Goyal For Respondent(s) : Mr. Mukesh Trivedi, P.P.
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/02/2021
Call for case diary.
Put up on 10.03.2021.
(VIJAY BISHNOI),J
Abhishek Kumar S.Nos.34-35
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