Naresh vs State Of Rajasthan
2021 Latest Caselaw 4824 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2523/2021

Naresh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2520/2021 Ravi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Saurabh Soni For Respondent(s) : Mr. Sumer Singh Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Call for case diaries of FIR Nos.502/2020 and

503/2020 of Police Station Kotwali Nimbahera, Distt.

Chittorgarh.

List on 16.3.2021.

(VIJAY BISHNOI),J

56 - ms rathore

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