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Surendra Singh vs State Of Rajasthan
2021 Latest Caselaw 4816 Raj

Citation : 2021 Latest Caselaw 4816 Raj
Judgement Date : 19 February, 2021

Rajasthan High Court - Jodhpur
Surendra Singh vs State Of Rajasthan on 19 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2583/2021

Surendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Awar Dan Ujjwal For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Call for case diary.

List on 4.3.2021.

(VIJAY BISHNOI),J

89-msrathore/-

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