Naresh Kumar vs State And Anr
2021 Latest Caselaw 4813 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1289/2015

Naresh Kumar

----Petitioner Versus State And Anr.

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Laxman Solanki, PP Mr. Rajendra Soni, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/02/2021

The matter comes up on an application at the instance of

respondent No.2 for early hearing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 17.03.2021.

(MANOJ KUMAR GARG),J 111-MS/-

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