Mithu Singh vs State Of Rajasthan
2021 Latest Caselaw 4805 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 52/2021

Mithu Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/02/2021

Put up on 01.03.2021, as prayed.

(MANOJ KUMAR GARG),J 117-MS/-

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