Narpat Singh Bhati vs The Rajasthan State Road Trans. ...
2021 Latest Caselaw 4723 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2905/2021 Narpat Singh Bhati S/o Late Shri Ram Singh Bhati, Aged About 48 Years, R/o Kaga Road, Near Sewa Sadan , School , Mahamandir , Jodhpur .

----Petitioner Versus

1. The Rajasthan State Road Trans. Corp., Through Its Managing Director , Jaipur.

2. The Executive Director (Administration), Rajasthan State Road Transport Corporation , Jaipur

3. The Chief Manager, Rajasthan State Road Transport Corporation , Jodhpur Depot , Jodhpur

----Respondents

For Petitioner(s) : Mr. Sushil Solanki

JUSTICE DINESH MEHTA Order 19/02/2021

1. Learned counsel for the petitioner submits that the issue

raised in the present writ petition is squarely covered by judgment

in Leeladhar Vs. RSRTC & Ors (SB CWP No.2941/2010), decided

on 18.07.2013.

2. Issue notice. Issue notice of stay application also, returnable

within four weeks.

3. Notices be given 'dasti' to the learned counsel for the

petitioner, if so desired.

4. Meanwhile and till further orders, further proceeding

pursuant to the charge-sheet dated 28.12.2017 (Annex.1) shall

remain stayed.

5. Connect with SB CWP No.9558/2018.

(DINESH MEHTA),J 32-A.Arora/-

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