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Dharmendra Sahu (Teli) vs State
2021 Latest Caselaw 4697 Raj

Citation : 2021 Latest Caselaw 4697 Raj
Judgement Date : 18 February, 2021

Rajasthan High Court - Jodhpur
Dharmendra Sahu (Teli) vs State on 18 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 13816/2020

Dharmendra Sahu (Teli)

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/02/2021

List on 02.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

114-pratibha/-

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