Kailash vs State Of Rajasthan
2021 Latest Caselaw 4685 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 507/2021

Kailash

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ashok Khilery For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/02/2021

List on 02.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

124-pratibha/-

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