Jagdish @ Jagu vs State Of Rajasthan
2021 Latest Caselaw 3250 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1807/2021

Jagdish @ Jagu S/o Amrit Lal @ Amara, Aged About 23 Years, Ugamana Kotada Fala, Aada Vela, Police Station Rishabhdeo, District Udaipur (Rajasthan). (Presently Lodged In Sub Jail Salumber).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Bharat Shrimali For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/02/2021

Heard learned counsel for the parties and perused

the material available on record.

The petitioner(s) has/have been arrested in FIR

No.16/2020 of Police Station Semari, District Udaipur for

the offence(s) punishable under Section(s) 392, 412,

120-B IPC (As per FIR, offence punishbale under Sections

382, 34 IPC). He/she/they has/have preferred this/these

bail application(s) under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that

co-accused Roshan Lal and Shiva have already been

enlarged on bail.

Learned Public Prosecutor has opposed the bail

application(s).

(2 of 2) [CRLMB-1807/2021]

Having regard to the totality of the facts and

circumstances of the case, without expressing any

opinion on the merits of the case, I deem it just and

proper to grant bail to the petitioner(s) under Section

439 Cr.P.C.

Accordingly, this/these bail application(s) filed under

Section 439 Cr.P.C. is/are allowed and it is directed that

petitioner(s) - Jagdish @ Jagu S/o Amrit Lal @ Amara

shall be released on bail in connection with FIR

No.16/2020 of Police Station Semari, District Udaipur

provided he/she/they execute(s) a personal bond in the

sum of Rs.50,000/- with two sound and solvent sureties

of Rs.25,000/- each to the satisfaction of learned trial

court for his/her/their appearance before that court on each and every date of hearing and whenever called upon

to do so till the completion of the trial.

(VIJAY BISHNOI),J

83-msrathore/-

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