Sharukh Ali vs State Of Rajasthan
2021 Latest Caselaw 3237 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1825/2021

Mohan Ram S/o Jagmal Ram, Aged About 48 Years, R/o Pur, Tehsil Sanchore, Distrit Jalore. (At Present Lodged In Sub Jail Sanchore).

----Petitioner Versus State, Through P.p.

                                                                ----Respondent


For Petitioner(s)        :     Mr. Teja Ram
For Respondent(s)        :     Mr. Mohd. Javed Gauri, PP



             HON'BLE MR. JUSTICE VIJAY BISHNOI

                         Judgment / Order

05/02/2021

Heard learned counsel for the petitioner as well as learned

Public Prosecutor and also perused the material on record.

The petitioner has been arrested in FIR No.280/2020 of

Police Station Sanchore District Jalore for the offences punishable

under Sections 8/17, 29 NDPS Act. He has preferred this bail

application under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that

narcotic contraband opium alleged to have been recovered in the

matter is 800 gms, which is below commercial quantity.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

(2 of 2) [CRLMB-1825/2021]

Accordingly, this bail application filed under Section 439

Cr.P.C. is allowed and it is directed that petitioner Mohan Ram S/o

Jagmal Ram shall be released on bail in connection with FIR

No.280/2020 of Police Station Sanchore District Jalore provided he

executes a personal bond in a sum of Rs.50,000/- with two sound

and solvent sureties of Rs.25,000/- each to the satisfaction of

learned trial court for his appearance before that court on each

and every date of hearing and whenever called upon to do so till

the completion of the trial.

(VIJAY BISHNOI),J

85-pratibha/-

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