Abhimanyu Singh Chouhan And Ors vs State And Ors
2021 Latest Caselaw 3217 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 513/2017

1. Abhimanyu Singh Chouhan S/o Ramesh Kumar Singh Chouhan, R/o Bikaner House, Bhadesar Chowk, Udaipur.

2. Shatrunjay Singh Chouhan S/o Ramesh Kumar Singh Chouhan, R/o Bikaner House, Bhadesar Chowk, Udaipur.

3. Anil Singh Deora S/o Late Raghuver Singh, R/o Bhanwar Villas, 42 Kanji Ka Hatha, Udaipur.

4. Mahendra Matta S/o Daulat Singh Matta, R/o 2 K 17, Sector No. - 13, Hiran Magri, Udaipur

----Petitioners Versus

1. State Of Rajasthan Through Secretary Foods And Supply Secretrate, Jaipur

2. Chittorgarh-Pratapgarh, Dugdh Utpadak Sehkari Sangh Ltd., Chittorgarh, Through Managing Director.

3. Managing Director, Chittorgarh-Pratapgarh, Dugdh Utpadak Sehkari Sangh Ltd., Chittorgarh

4. Managing Director, P And A Chittorgarh-Pratapgarh, Dugdh Utpadak Sehkari Sangh Ltd., Chittorgarh

5. Lokesh Chandra S/o Banshilal Kakra, R/o-E-242, East Extension, Subhash Nagar, Bhilwara.

6. Shambhulal Gurjar S/o Not Known, R/o Village-Jodharas, Post-Bhalola, Bhilwara.

7. Bhanwarlal S/o Raghunath Gurjar, R/o Village-Hirakheri, Tehsil-Ashind, Bhilwara.

8. Pappulal S/o Shivraj Jat, R/o Badla, Tehsil-Ashind, Bhilwara.

9. Omprakash Jat S/o Mangilal Jat, R/o Badla, Tehsil-Ashind, Bhilwara.

10. Devilal S/o Ladu Ram, R/o Badla, Tehsil-Ashind, Bhilwara.

11. Harilal S/o Raghunath, R/o Village-Hirakheri, Tehsil-

Ashind, Bhilwara.

12. Narayan Lal S/o Jethmal Gurjar, R/o 560, Gurjar Mohalla, Kawalias, Tehsil-Hurda, Bhilwara

13. Nikhil Kakra S/o Lokesh Chandra Kakra, R/o E-242, East Extension, Subhash Nagar, Bhilwara

(2 of 2) [CW-513/2017]

----Respondents

For Petitioner(s) : Mr. RS Mankad. For Respondent(s) : Mr. Bhavit Sharma.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/02/2021

Learned counsel for the petitioners submits that due to

subsequent events the present Civil Writ Petition has become

infructuous.

Hence, the present Civil Writ Petition is hereby dismissed as

having become infructuous.

Stay application is also decided.

(MANOJ KUMAR GARG),J 27-Prashant/-

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