Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ghewar Ram vs State Of Rajasthan
2021 Latest Caselaw 3191 Raj

Citation : 2021 Latest Caselaw 3191 Raj
Judgement Date : 4 February, 2021

Rajasthan High Court - Jodhpur
Ghewar Ram vs State Of Rajasthan on 4 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Fourth Bail Application No. 9780/2020

Ghewar Ram S/o Shri Chuna Ram Ji, Aged About 27 Years, By Caste Kumawat, R/o Bera Badla, Nijam, Police Thana Jaitaran, District Pali (Raj.).

(At Present Lodged At Central Jail Jodhpur).

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Bishnoi For Respondent(s) : Mr. Mohd. Javed Gauri, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/02/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. fourth bail application at this stage.

Accordingly, this criminal misc. fourth bail application

preferred by the petitioner under Section 439 Cr.P.C. is dismissed

as not pressed at this stage.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.13

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter