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Ashu Khan And Ors vs State And Ors
2021 Latest Caselaw 3179 Raj

Citation : 2021 Latest Caselaw 3179 Raj
Judgement Date : 4 February, 2021

Rajasthan High Court - Jodhpur
Ashu Khan And Ors vs State And Ors on 4 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5683/2016

Ashu Khan And Ors

----Petitioner Versus State And Ors

----Respondent Connected With

1. S.B. Civil Writ Petition No. 13556/2015

For Petitioner(s) : Mr. Pritam Joshi, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/02/2021

Put up both the matters after six weeks, as prayed.

(MANOJ KUMAR GARG),J 105-106-MS/-

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