Kamlesh vs State Of Rajasthan
2021 Latest Caselaw 3178 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1285/2021

Kamlesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Avinash Bhati For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/02/2021

Learned counsel for the petitioner prays for and is granted

one week's time to furnish documents in support of this interim

bail application.

List after one week.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.25

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