Chhota Ram vs State
2021 Latest Caselaw 3174 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1648/2021

Chhota Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/02/2021

Call for case diary.

Put up on 17.02.2021.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.57

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