Smt.Sohan Kanwar And Ors vs State And Ors
2021 Latest Caselaw 3165 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 204/2006

Smt.sohan Kanwar And Ors.

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. AK Rajvanshy through video-call.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/02/2021

An application has been filed by the petitioner under Order-

22, Rule-3 for taking Legal Representation of petitioner No.1-Smt.

Sohan Kanwar on record.

For the reasons mentioned in the application, application is

allowed.

Amended cause title has already been filed and the same is

hereby taken on record.

Office to check and proceed further.

(MANOJ KUMAR GARG),J 21-Prashant/-

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