Manish Rav @ Chiku vs State Of Rajasthan
2021 Latest Caselaw 3161 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 52/2021

Manish Rav @ Chiku

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Mukesh Vyas For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/02/2021

The application (1/21) seeking correction in the

order dated 21.1.2021 is considered and allowed. Issue fresh notice to the respondent No.2, returnable

on 24.2.2021 through the SHO, Shastri Nagar, Distt.

Jodhpur, who will ensure the personal service of notice

upon the respondent No.2 positively by the next date.

(VIJAY BISHNOI),J

120-msrathore/-

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