Rajkaran Barar @ Raja Barar vs State
2021 Latest Caselaw 3156 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1691/2021

Gagandeep

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1598/2021 Rajkaran Barar @ Raja Barar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Swaroop Singh, Mr. Abhishek Agarwal For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/02/2021

Call for case diary.

List on 4.3.2021.

(VIJAY BISHNOI),J

92-msrathore/-

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