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Hari Ram vs State
2021 Latest Caselaw 3155 Raj

Citation : 2021 Latest Caselaw 3155 Raj
Judgement Date : 4 February, 2021

Rajasthan High Court - Jodhpur
Hari Ram vs State on 4 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1633/2021

Hari Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/02/2021

Call for case diary.

List on 16.2.2021.

(VIJAY BISHNOI),J

112-msrathore/-

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