Dinesh Kumar Prajapat vs State
2021 Latest Caselaw 3154 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1639/2021

1. Dinesh Kumar Prajapat S/o Pyar Chand Prajapat, Aged About 24 Years, Yadav Basti, Nilod, Police Station Akola, District Chittorgarh. (At Present Lodged In District Jail Chittorgarh).

2. Mukesh Kumar Prajapat S/o Pyar Chand Prajapat, Aged About 21 Years, Yadav Basti, Nilod, Police Station Akola, District Chittorgarh. (At Present Lodged In District Jail Chittorgarh).

----Petitioners Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Ashok Khilery For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/02/2021

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioners does

not want to press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

50-msrathore/-

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