Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mani Ram @ Mana Ram And Anr vs Board Of Revenue Ajmer And Ors
2021 Latest Caselaw 3063 Raj

Citation : 2021 Latest Caselaw 3063 Raj
Judgement Date : 4 February, 2021

Rajasthan High Court - Jodhpur
Mani Ram @ Mana Ram And Anr vs Board Of Revenue Ajmer And Ors on 4 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7073/2015

1. Mani Ram @ Mana Ram S/o Shri Arjan Ram, Age 66 years, B/c Jat, R/o Dhani Chipalai, Tehsil Loonkaransar, District Bikaner.

2. Chunni Lal S/o Shri Mani Ram @ Mana Ram, Age 36 years, B/c Jat, R/o Dhani Chipalai, Tehsil Loonkaransar, District Bikaner.

----Petitioner Versus

1. Board Of Revenue, Ajmer.

2. The Revenue Appellate Authority, Bikaner.

3. The Sub-Divisional Officer, Loonkaransar, District Bikaner.

4. Roogha Ram S/o Shri Bhura Ram, B/c Brahmin, R/o Arjansar, Tehsil Loonkaransar, District Bikaner.

5. Hari Ram S/o Shri Hajari Ram, B/c Brahmin, R/o Arjansar, Tehsil Loonkaransar, District Bikaner

6. Omprakash S/o Shri Nanu Ram, B/c Jat, R/o Rambagh, Tehsil Loonkaransar, District Bikaner And Ors

7. Hasam Ali S/o Shri Fej Mohammed, B/c Musalman, R/o Taliwala, Tehsil Loonkaransar, District Bikaner

8. State of Rajasthan through Tehsildar Revenue, Loonkaransar, District Bikaner.

----Respondents

For Petitioner(s) : Mr. KR Saharan, Adv. For Respondent(s) : Mr. Vineet Jain, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/02/2021

Counsel for the petitioners has made a limited prayer that

the revenue suit is pending before the Sub-Divisional Officer,

Loonkaransar, District Bikaner since 2014. A direction may be

issued to SDO, Loonkaransar to decide the said revenue suit

expeditiously.

(2 of 2) [CW-7073/2015]

Counsel for the respondents is in agreement with the prayer

made by the counsel for the petitioners.

In view of limited prayer made, the present writ petition is

disposed of with the direction to the respondent No.3 Sub-

Divisional Officer, Loonkaransar, District Bikaner to decide the

revenue suit pending before him since 2014 after hearing both the

parties, within a period of one year from the date of receipt of

certified copy of this order.

Stay application is also decided.

(MANOJ KUMAR GARG),J 102-MS/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter