Jairam Ram And Anr vs Balaram
2021 Latest Caselaw 3039 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1984/2013

1. Jairaram Ram S/o. Sh. Hanutaram, Age 53 years,

2. Gamndaram S/o. Sh. Hanutaram, Age 50 years, Both B/c Dewasi, R/o. Village Pal, Raiko Ki Dhani, Tehsil/District Jodhpur(Raj.)

----Appellants/Defendants/non-petitioners Versus Balaram S/o. Shri Ponaram Devi, B/c Dewasi, R/o. Pahadganj, Second Mandore, Road, Jodhpur.

----Respondent/Plaintiff/Petitioner

For Appellant(s) : Mr. Manish Patel For Respondent(s) : Mr. Narendra Thanvi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

03/02/2021

Learned counsel for the parties submit that during the

pendency of the present appeal, the suit itself has been decided

and, therefore, nothing survives in the present appeal.

Accordingly, the Civil Misc. Appeal is dismissed as having

become infructuous.

(VINIT KUMAR MATHUR),J 133-SunilS/-

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