Chunnilal vs State Of Rajasthan
2021 Latest Caselaw 3030 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1602/2021

Chunnilal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bharat Shrimali For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/02/2021

Call for case diary.

List on 2.3.2021.

(VIJAY BISHNOI),J

93-msrathore/-

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