Kuldeep vs State
2021 Latest Caselaw 3026 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1539/2021

Kuldeep S/o Shri Natthu Ram, Aged About 21 Years, Ghamoorwali, Tehsil Padampur, District Sriganganagar. (At Present Lodged In Central Jail Sriganganagar).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/02/2021

Learned counsel for the petitioner does not want to

press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

41-msrathore/-

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