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Smt. Punam Kanwar vs Motor Accident Claim Tribunal ...
2021 Latest Caselaw 3003 Raj

Citation : 2021 Latest Caselaw 3003 Raj
Judgement Date : 3 February, 2021

Rajasthan High Court - Jodhpur
Smt. Punam Kanwar vs Motor Accident Claim Tribunal ... on 3 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1731/2021

Smt. Punam Kanwar

----Petitioner Versus Motor Accident Claim Tribunal Jodhpur

----Respondent

For Petitioner(s) : Mr. Ramesh Dewasi, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/02/2021

Heard.

Issue notice to the respondents. Rule is made returnable

within one week. Notices be given 'dasti'.

(MANOJ KUMAR GARG),J 120-MS/-

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