Mohd. Salim vs Sharafat Ali
2021 Latest Caselaw 3002 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1910/2021

Mohd. Salim

----Petitioner Versus Sharafat Ali

----Respondent

For Petitioner(s) : Mr. Anil Vyas, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/02/2021

Heard.

Issue notice of the petition as well as stay application to the

respondent. Rule is made returnable by 03.03.2021.

Notices be given 'dasti'.

(MANOJ KUMAR GARG),J 113-MS/-

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