Citation : 2021 Latest Caselaw 2965 Raj
Judgement Date : 3 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1569/2021
Toofan Bawri S/o Hanumanram, Aged About 20 Years, Rawliyawas, P.s. Degana, District Nagour (Raj.). (Presently Lodged At Central Jail Jodhpur).
----Petitioner Versus State, Through P.p.
----Respondent
For Petitioner(s) : Mr. Zafar Khan For Respondent(s) : Mr. Mahipal Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
03/02/2021
Heard learned counsel for the parties and perused
the material available on record.
The petitioner(s) has/have been arrested in FIR
No.306/2019 of Police Station Udaimandir, District
Jodhpur for the offence(s) punishable under Section(s)
379 of IPC. He/She/They has/have preferred this/these
bail application(s) under Section 439 Cr.P.C.
Learned counsel for the petitioner has submitted that
the offences alleged to have been committed by the
petitioner are triable by Magistrate.
Learned Public Prosecutor has opposed the bail
application(s).
Having regard to the totality of the facts and
circumstances of the case and taking into consideration
that the alleged offence(s) levelled against the
(2 of 2) [CRLMB-1569/2021]
petitioner(s) is/are triable by Magistrate, without
expressing any opinion on the merits of the case, I deem
it just and proper to grant bail to the accused
petitioner(s) under Section 439 Cr.P.C.
Accordingly, this/these bail application(s) filed under
Section 439 Cr.P.C. is/are allowed and it is directed that
petitioner(s) Toofan Bawri S/o Hanumanram shall be
released on bail in connection with FIR No.306/2019 of
Police Station Udaimandir, District Jodhpur provided
he/she/they execute(s) a personal bond in a sum of
Rs.50,000/- with two sound and solvent sureties of
Rs.25,000/- each to the satisfaction of learned trial court
for his/her/their appearance before that court on each
and every date of hearing and whenever called upon to do so till the completion of the trial.
(VIJAY BISHNOI),J
64-mohit/-
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