Birla Jute And Industries Ltd vs State Of Rajasthan
2021 Latest Caselaw 2948 Raj

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
                S.B. Civil Writ Petition No. 925/2020

Birla Jute And Industries Ltd., R.N. Mukharji Road, Kolkatta (A
Unit Of Birla Corporation Ltd., Birla Cement Works)( Chanderia,
Chittorgarh, through Power Of Attorney Holder Shri Sunil Kumar
Gadiya S/o Shri Dhanraj Gadiya Aged About 49 Years, R/o
Madhav Nagar, Chittorgarh (Rajasthan).
                                                                      ----Petitioner
                                     Versus
1.      State Of Rajasthan, Through Tehsildar, Chittorgarh.
2.      Raju   S/o   Late     Shri     Laxminarayan,              Caste   Ahir,   R/o
        Chittorgarh Presently At Teej Ka Chowk, Sabji Mandi,
        Udaipur.
3.      Brijmohan S/o Late Shri Laxminarayan, Caste Ahir, R/o
        Chittorgarh Presently Residing At Chatai Mohalla, Ajmer.
4.      Laxminarayan (Deceased) S/o Deva Regar, Through Lrs.
4/1.    Mukesh S/o Laxminarayan, Resident Of Bhanwaliya Tehsil
        Nimbahera, Distt. Chittorgarh.
4/2.    Dinesh S/o Laxminarayan, Resident Of Bhanwaliya Tehsil
        Nimbahera, Distt. Chittorgarh.
4/3.    Mst. Sunita D/o Laxminarayan, Resident Of Bhanwaliya
        Tehsil Nimbahera, Distt. Chittorgarh.
4/4.    Mst. Jasoda D/o Laxminarayan, Resident Of Bhanwaliya
        Tehsil Nimbahera, Distt. Chittorgarh.
4/5.    Rukmani W/o Laxminarayan, Resident Of Bhanwaliya
        Tehsil Nimbahera, Distt. Chittorgarh.
5.      Uda S/o Deva Regar (Deceased), through Lrs.
5/1.    Kalu S/o Uda Regar, R/o Bhanwaliya Tehsil Nimbahera,
        Dist. Chittorgarh.
5/2.    Mst. Bali D/o Uda Regar, R/o Manpura Tehsil And Dist.
        Chittorgarh.
6.      The Board Of Revenue for Rajasthan, Ajmer.
7.      The    Assistant    Collector       And      Sub         Divisional   Officer,
        Chittorgarh.
8.      The Revenue Appellate Authority, Chittorgarh.
                                                                   ----Respondents



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                                                                               (2 of 2)             [CW-925/2020]


                                   For Petitioner(s)        :     Mr. Pankaj Bohra
                                   For Respondent(s)        :



                                            HON'BLE MR. JUSTICE MANOJ KUMAR GARG

                                                            Judgment / Order

                                   03/02/2021

                                        Heard.
                                        Counsel for the petitioner submits that a similar writ petition

                                   being S.B. Civil Writ Petition No. 874/2020 is pending and stay

                                   order was granted by coordinate Bench of this Court.

                                        Issue notice of the writ petition as well as stay application to

                                   the respondents. Rule is made returnable within three weeks.

                                        Notices be given 'dasti'.

                                        List this matter along with S.B. Civil Writ Petition No.

                                   874/2020.


                                        In the meanwhile and till next date, status quo, as it exists

                                   today, in respect of land in question as well as revenue record

                                   shall be maintained by the parties.



                                                                                  (MANOJ KUMAR GARG),J.

20-Samvedana/-

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