Menaka vs State Of Rajasthan
2021 Latest Caselaw 2920 Raj

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17128/2019

Menaka W/o Shri Mangilal, Aged About 33 Years, R/o Ward No. 4, Godoo, Tehsil Kolayat, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Division Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents Connected With S.B. Civil Writ Petition No. 17088/2019 Swairam S/o Madhoram, Aged About 32 Years, R/o 89 Charanwala, Tehsil Kolayat, District Bikaner

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 17092/2019 Damodar Das S/o Madan Gopal Mahajan, Aged About 59 Years, R/o H.no.82, Charanwala, Bikampur, Tehsil Kolayat, District Bikaner

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 17125/2019 Hari Singh S/o Shri Bheem Singh, Aged About 28 Years, R/o 152 Charanwala, Tehsil Kolayat, District Bikaner

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

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3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 176/2020 Sharwan Kumar S/o Shri Maniram, Aged About 54 Years, R/o Ranjitpura, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 240/2020 Sanjay Kumar S/o Shri Ratanaram, Aged About 37 Years, R/o Ranjeetpura, Tehsil Kolayat Bikaner

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 326/2020

1. Jeetu Ram S/o Mishri Ram, Aged About 45 Years, R/o Ward No.4, Godu, Bikaner.

2. Hetram S/o Mishri Ram, Aged About 42 Years, R/o Ward No.4, Godu Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Petitioners Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer Cum Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 336/2020 Satveer S/o Omprakash Bishnoi, Aged About 38 Years, R/o 9 Gwm, Beekampur, Bikaner

----Petitioner Versus

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1. State Of Rajasthan, Through The District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 434/2020 Omprakash S/o Shri Mahiram, Aged About 69 Years, R/o 9 Gwm, Bikampur, Tehsil Kolayat, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Office-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 517/2020 Satyaprakash S/o Shri Khiyaram Bishnoi, Aged About 32 Years, R/o Ward No. 5, Ranjeetpura, Bikaner

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner

----Respondents S.B. Civil Writ Petition No. 562/2020 Kanwarlal S/o Shri Rughnath Das, Aged About 54 Years, R/o 248, Bikampur, Baniyo Ki Basti, Chenpura, Kolayat, Bikaner, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisitions Office-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 564/2020 Chhaganaram @ Chhaganlal S/o Shri Roopram, Aged About 64 Years, R/o Godoo, Bikaner, Rajasthan.

----Petitioner

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Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisitions Office-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 1034/2020 Sharwan Kumar S/o Shri Bhanwarlal, Aged About 36 Years, R/o Godoo, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Office-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 1042/2020 Magaram S/o Shri Seva Ram, Aged About 68 Years, R/o 124, Bikampur, Tehsil Kolayat, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Office-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, Nhai, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 1593/2020 Noranglal S/o Shri Bhanwarlal, Aged About 39 Years, R/o Phulasar Chhota, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer, NHAI, Kolayat, Bikaner.

----Respondents S.B. Civil Writ Petition No. 1624/2020 Smt. Siriya Devi W/o Shri Teja Ram, Aged About 56 Years, R/o 301, Water Works Ke Pass, Godoo, Bikaner.

----Petitioner Versus

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1. State Of Rajasthan, Through District Collector, Bikaner.

2. Land Acquisition Officer-Cum-Sub Divisional Officer, Kolayat, District Bikaner.

3. Union Of India, Through Executive Engineer , NHAI, Kolayat, Bikaner.

----Respondents

For Petitioner(s) : Mr. Sudhir Sharma. For Respondent(s) : Mr. Vinit Sanadhya.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/02/2021

In all the writ petitions, counsel for the petitioners submits

that an identical writ petition raising similar controversy i.e.

SBCWP No.17078/2019, titled Santosh Devi Vs. State of Rajasthan

& Ors., decided on 25.11.2019, has already been disposed of by

this Court directing the District Collector, Bikaner and SDO-cum-

Land Acquisition Officer, Kolayat to decide the petitioner's

representation for determination of amount of compensation

payable in accordance with law, expeditiously, preferably within a

period of three months from the date of receipt of certified copy of

the order. Counsel submits that a similar direction may be issued

in the present bunch of writ petitions.

In view of limited prayer made, the present writ petitions are

disposed of with a direction to the District Collector, Bikaner and

SDO-cum-Land Acquisition Officer, Kolayat, District Bikaner, to

decide the petitioners' representation for determination of amount

of compensation payable in accordance with law, expeditiously,

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preferably within a period of four months from the date of receipt

of certified copy of this order.

Stay Petitions are also stands disposed of.

A copy of this order be placed in each of the writ petitions.

(MANOJ KUMAR GARG),J 1-16. Prashant/-

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