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Narendra @ Narsingh vs State
2021 Latest Caselaw 2899 Raj

Citation : 2021 Latest Caselaw 2899 Raj
Judgement Date : 2 February, 2021

Rajasthan High Court - Jodhpur
Narendra @ Narsingh vs State on 2 February, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 12122/2019

Narendra @ Narsingh S/o Sh. Hadman, Aged About 40 Years, B/c Sargara, R/o Vishnu Nagar, P.s. Luni, Dist. Jodhpur. (Presently Lodged In District Jail, Jodhpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/02/2021

Learned counsel for the petitioner does not want to

press this third bail application at this stage.

Hence, this third bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

1-msrathore/-

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