Manak Ram vs State
2021 Latest Caselaw 2885 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14445/2020

Manak Ram S/o Shri Harchand Ram, Aged About 30 Years, Village Zud, Tehsil Tinwari, District Jodhpur.

----Petitioner Versus State, Through P.P.

----Respondent

For Petitioner(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

02/02/2021

Learned Public Prosecutor is directed to send for the case

diary. He shall also instruct the Investigating Officer to verify the

factum of compromise arrived at between the parties.

Till next date of hearing, the petitioner shall not be arrested

in connection with FIR No.100/2020, Police Station Osian, Jodhpur.

List on 24.02.2021.

(SANDEEP MEHTA),J 41-Sudhir Asopa/-

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