Vinay Kumar vs State Of Rajasthan
2021 Latest Caselaw 2880 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1450/2021

Vinay Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. A.R. Beniwal For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/02/2021

Call for case diary.

List on 18.2.2021.

(VIJAY BISHNOI),J

90-msrathore/-

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