Madha Ram vs State
2021 Latest Caselaw 2879 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1452/2021

Madha Ram S/o Sh. Pappa Ram, Aged About 28 Years, B/c Bishnoi, R/o Kerlanada, Bhikamkor Police Station Osian Dist. Jodhpur. (At Present Lodged In Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Lekha Ram Bishnoi For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/02/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after recording of statements of the Seizure Officer.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

52-msrathore/-

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