Ravindra Bordiya vs State
2021 Latest Caselaw 2870 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1493/2021

Ravindra Bordiya

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Rahul Bathi Mr. Suresh Charan For Respondent(s) : Mr. Mahipal Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/02/2021

Call for case diary.

List on 08.02.2021.

(VIJAY BISHNOI),J

81-akash/-

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